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State of Punjab - Section

Section 38 in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

38. fetching of cash.

- Employment of Group 'D' employees and contractual employees to fetch or carry money should generally he discouraged, The money should be obtained and remitted into the Bank or Treasury only through an employee of some lengthy service, proved trustworthiness and who has offered sufficient security.