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[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

State of Rajasthan - Subsection

Section 24(2)(Seal) in The Rajasthan Colonisation (Allotment and Sale of Government Land in the Indira Gandhi Canal Colony Area) Rules, 1975

(Seal)[Form III xxx] [Deleted by Notification No. F. 4(11) Col./98, dated 16.8.1999-Rajasthan Gazette, Extraordinary, Part IV-C(I), dated 28.8.1999, page 109(5).= 2001 RSCS/Part II/page 271/H. 184. The existing 'Form III'.]