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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Madhya Pradesh - Subsection

Section 12(4) in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998

(4)No person who is connected with the Vishwavidyalaya or any College shall be elected or nominated on the committee under sub-section (2).