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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(3) in The U.P. Board of Madarsa Education Act, 2004

(3)All questions arising in a meeting of the Board shall be decided by majority of votes of the members present and voting and in case of equality' of votes, the person presiding at such meeting shall have a second or casting vote.