Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] Constitution Subarticle Section 17(b) in THE CONSTITUTION (SEVENTH AMENDMENT) ACT, 1956 (b)for Articles 239 and 240, the following articles shall be substituted, namely:-
