Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 24 in Rajasthan Highways Act, 1995 24. The amount of compensation by court not to be lower than the amount determined by the Collector. - The amount of compensation awarded by the court shall not be less than the amount determined by the Collector under section 17.
