Madhya Pradesh High Court
Pawan Kumar Gupta vs Chandra Bhan Mishra on 7 August, 2018
1 CONC-1756-2018 The High Court Of Madhya Pradesh CONC-1756-2018 (PAWAN KUMAR GUPTA Vs CHANDRA BHAN MISHRA) 4 Jabalpur, Dated : 07-08-2018 Mr. A.K. Jain, Advocate for the petitioner. Learned counsel for the petitioner wants to file additional documents.
List this case in the next week.
(ATUL SREEDHARAN) JUDGE rv Digitally signed by REENA H SHARMA Date: 2018.08.09 13:29:45 +05'30'