Section 58(3) in The Orissa Registration Rules, 1988

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State of Odisha - Subsection

Section 58(3) in The Orissa Registration Rules, 1988

(3)At the end of the register there shall be an index to the names of all the principals and attorneys, referring to the page at which the details of the power are recorded; and such index shall be written up at the end of each year in the following form -

Name	Additions	Interest in transaction	Number	Page
(1)	(2)	(3)	(4)	(5)

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State of Odisha - Subsection

Section 58(3) in The Orissa Registration Rules, 1988