Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Haryana - Subsection

Section 4(2)(c) in Faridabad Complex Administration Building Rules, 1989

(c)the street or road adjoining the site with their width clearly mentioned and names, if any, all existing road-side trees, lamp posts, or other features or structures likely to affect the approach to the building;