Rajasthan High Court - Jaipur
Shri Munshi Lal Sethi vs Smt Lalita Devi Jain And Ors on 28 September, 2022
Author: Sudesh Bansal
Bench: Sudesh Bansal
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Second Appeal No. 156/2001
Shri Munshi Lal Sethi
----Appellant
Versus
Smt Lalita Devi Jain And Ors
----Respondents
For Appellant(s) : Mr. L L Gupta For Respondent(s) : Mr. M M Ranjan, Sr. Advocate assisted by Mr. Lokesh Tiwari HON'BLE MR. JUSTICE SUDESH BANSAL Order 28/09/2022 Matter comes up on an application (I.A.No.1/2022) filed under Order 22 Rule 10 read with Section 146 CPC, seeking substitution of applicants in place of present appellant.
The matter requires proper hearing, hence counsel for applicant seeks time.
Therefore, the matter is adjourned for ten weeks.
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