Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3836] [Entire Act]

Union of India - Section

Section 483 in The Code of Criminal Procedure, 1973

483. Duty of High Court to exercise continuous superintendence over Courts of Judicial Magistrates.

- Every High Court shall so exercise its superintendence over the Courts of Judicial Magistrates subordinate to it as to ensure that there is an expeditious and proper disposal of cases by such Magistrates.