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[Cites 0, Cited by 0] [Section 289(2)] [Section 289] [Entire Act]

State of West Bengal - Subsection

Section 289(2)(g) in The Chandernagore Municipal Corporation Act, 1990

(g)scheme for environmental improvement by way of restriction on falling of trees, planting of new trees and flowering of plants in public places and adding of house greenery and the like;