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[Cites 0, Cited by 0] [Section 83(3)] [Section 83] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 83(3)(c) in The Dadra and Nagar Haveli Excise Regulation, 2012

(c)in the form of a memorandum of appeal precisely stating therein the substantial question of law involved.