Delhi High Court - Orders
Management Of Ashok Hotel (Itdc) vs Their Workmen & Anr on 7 November, 2024
Author: Yashwant Varma
Bench: Yashwant Varma
$~7
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 199/2013 & CM APPL. 19533/2022 (intervention)
MANAGEMENT OF ASHOK HOTEL (ITDC) .....Appellant
Through: Mr. Ravi Sikri, Senior
Advocate with Mr. Arun
Sanwal, Advocate.
versus
THEIR WORKMEN & ANR. .....Respondents
Through: Mr. Barun Kumar Sinha, Ms.
Pratibha Sinha and Mr. Sneh
Vardhan, Advocates.
Mr A.P. Dhamija, Mr J.P.
Singh & Ms. Tanya Sharma,
Advocates for Interveners.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE RAVINDER DUDEJA
ORDER
% 07.11.2024 Having heard Mr. Sikri, learned senior counsel who appears for the appellant and Mr. Sinha, learned counsel who appears for the respondents, judgment stands reserved.
YASHWANT VARMA, J.
RAVINDER DUDEJA, J.
NOVEMBER 07, 2024/sky This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 13/11/2024 at 21:38:42