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Delhi High Court - Orders

Management Of Ashok Hotel (Itdc) vs Their Workmen & Anr on 7 November, 2024

Author: Yashwant Varma

Bench: Yashwant Varma

                             $~7
                             *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +         LPA 199/2013 & CM APPL. 19533/2022 (intervention)
                                       MANAGEMENT OF ASHOK HOTEL (ITDC) .....Appellant
                                                  Through: Mr.   Ravi    Sikri, Senior
                                                           Advocate with Mr. Arun
                                                           Sanwal, Advocate.

                                                                            versus

                                       THEIR WORKMEN & ANR.                .....Respondents
                                                   Through: Mr. Barun Kumar Sinha, Ms.
                                                            Pratibha Sinha and Mr. Sneh
                                                            Vardhan, Advocates.
                                                            Mr A.P. Dhamija, Mr J.P.
                                                            Singh & Ms. Tanya Sharma,
                                                            Advocates for Interveners.

                                       CORAM:
                                       HON'BLE MR. JUSTICE YASHWANT VARMA
                                       HON'BLE MR. JUSTICE RAVINDER DUDEJA
                                                                            ORDER

% 07.11.2024 Having heard Mr. Sikri, learned senior counsel who appears for the appellant and Mr. Sinha, learned counsel who appears for the respondents, judgment stands reserved.

YASHWANT VARMA, J.

RAVINDER DUDEJA, J.

NOVEMBER 07, 2024/sky This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 13/11/2024 at 21:38:42