Section 2(1)(a) in Rajasthan River Basin and Water Resources Planning Authority Regulations, 2015
(a)[ "Act" means the Rajasthan River Basin & Water Resources Planning Act, 2015 (Act. No. 15 of 2015);] [Substituted vide Notification. No. F. 13/PRB & WRPA/2015-2, dated. 21.8.2015 - Rajasthan Gazette, Extra ordinary, Part 4(C)(1), dated. 21.8.2015, pages 107 to 108, G.S.R. 71.]