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[Cites 0, Cited by 0] [Section 265] [Entire Act]

State of Rajasthan - Subsection

Section 265(ix) in Rajasthan Panchayati Raj Rules, 1996

(ix)[ there shall no upper age limit for persons appointed as Hand Pump Mistries under Sub-rule (5-B)of Rule 259 provided such person do not attain the age of super annuation.] [Added by the Rajasthan Panchayati Raj (Amendment) Rules, 2006: Rajasthan Gazette Extraordinary Part IV-C (I) dated 10.7.2006.]