Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 114] [Entire Act]

Union of India - Subsection

Section 114(vi) in The Patent Rules, 2003

(vi)being a chartered accountant, has been guilty of negligence or misconduct.