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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Odisha - Subsection

Section 25(4) in Orissa Minor Minerals Concession Rules, 2004

(4)Mining operations shall commence within two years from the date of execution of the lease. The lessee shall thereafter carry on mining in a proper, skillful and workman-like manner in accordance with the duly approved mining plan.