Karnataka High Court
John Rego vs Mrs. Rashmi N Shetty on 25 September, 2012
HIGH COURT LEGAL SERVICES COMMIT
TEE, BANGALORE
BEFORE THE LOK ADALAT
IN THE HIGH COURT OF KARNATAKA AT
BANGALORE
DATED THIS THE 25th DAY OF SEPTEMBER
. 2012
CONCILIATORS PRESENT.
HON'BLE MR JUSTICE ILSKEMPANNA
AND
SRI. ERDIWAKAR, MEMBER
Miscellaneous First 4ppeai NcL77I
2010
Lok Adalat No1898/2011
Between,
John Ruo S/u l R
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Appellant
(By Sri Dayanand SPatil, Advocate)
And
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(By Sri, SVishwajith Shetty, Adv for H I & (Fy r. S H gd. Mulkhand Advocate for R2) r I I li --
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