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[Cites 0, Cited by 0] [Section 83(1)] [Section 83] [Entire Act]

State of Madhya Pradesh - Subsection

Section 83(1)(b) in The M.P. Vanijyik Kar Niyam, 1995

(b)Every dealer before making such application shall deposit a fee of rupees one hundred and enclose with the application a copy of challan in proof of the payment of such fee.