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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Gujarat - Subsection

Section 20(3) in Gujarat Panchayats (Amendment) Act, 1962

(3)in sub-section (3)-
(a)for the words "any functions and duties the words "any powers functions and duties" shall be substituted,
(b)for the words "to discharge the functions and duties" the words "to exercise, the powers and discharge I lie functions mid duties" shall be substituted