Section 10(1)(a) in The Employees' Provident Funds Scheme, 1952

[Cites 0, Cited by 1] [Section 10(1)] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(1)(a) in The Employees' Provident Funds Scheme, 1952

(a)he shall intimate to the Chairman of the [Central Board] [Substituted by G.S.R. 1488, dated 1.9.1971.] or of the Committee, as the case may be, of the dates of his departure from and expected return to India, or

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Union of India - Subsection

Section 10(1)(a) in The Employees' Provident Funds Scheme, 1952