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[Cites 0, Cited by 0] [Section 40(2)] [Section 40] [Entire Act]

State of Uttar Pradesh - Subsection

Section 40(2)(iv) in Amended Bye-Laws of the Pradeshik Co-operative Dairy Federation Limited

(iv)convene and attend meetings also of any sub-committee and record and sign its proceedings or may depute any subordinate officer to perform such duties;