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State of Gujarat - Section

Section 6 in Saurashtra University (Amendment) Act, 1968

6. Amendment of section 10 of Guj. 39 of 1965.- In section 10 of the principal Act, in sub-section (6), for the words "the Rector, if any, and in the absence of the Rector," the words "the Pro-Vice-Chancellor and in the absence of the Pro-Vice-Chancellor." shall be substituted.