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[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

State of Nagaland - Subsection

Section 29(2)(vii) in Nagaland Jhumland Act, 1970

(vii)to declare the powers or duties conferred or imposed by or under this Act on Forest Officers and the manner in which they are to be exercised or performed,