Delhi High Court - Orders
M/S. Pma Construction Co vs M/S. Ntpc Ltd on 21 November, 2023
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~41
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ OMP (ENF.) (COMM.) 68/2022 & EX.APPL.(OS) 928/2023
M/S. PMA CONSTRUCTION CO. ..... Decree Holder
Through: Mr. Pawan Kumar Mittal, Advocate.
versus
M/S. NTPC LTD. ..... Judgement Debtor
Through:
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 21.11.2023
1. It is already 04:40 PM. Due to paucity of time, it is not possible to take up this matter today.
2. Re-notify on 13th February, 2024.
SANJEEV NARULA, J NOVEMBER 21, 2023 as This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/11/2023 at 00:28:53