Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 7 in The M.P. Bhoj (Open) University Adhiniyam, 1991

7. Officers of the University.

- The following shall be the officers of the University :-
(1)The Kuladhipati
(2)The Kulpati
(3)The Directors
(4)The Registrars
(5)The Finance Officers and
(6)Such other Officers as may be declared by the Statutes to be the officers of the University.