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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(1)(d) in The Rules for Payment Of Grant-in-Aid to Non-Government Educational, Cultural & Physical Education Institutions, 1963

(d)Postage stamps on official correspondence, rent, charges, on telephone for college and residential and partly residential High or Higher Secondary School only. Aggregate limit will be laid down for postage.