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Supreme Court - Daily Orders

The Chief Project Manager Dfccil vs Balwant Singh on 2 July, 2018

      ITEM NO.1           REGISTRAR COURT. 2              SECTION XV

                     S U P R E M E  C O U R T  O F  I N D I A
                             RECORD OF PROCEEDINGS


                           BEFORE THE REGISTRAR MR. RAJESH KUMAR GOEL

      SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 11455/2018

      THE CHIEF PROJECT MANAGER DFCCIL & ORS.            Petitioner(s)

                                      VERSUS

      BALWANT SINGH & ORS.                               Respondent(s)

(FOR ADMISSION and IA No.80545/2018­EXEMPTION FROM FILING O.T. and  IA No.80544/2018­CONDONATION OF DELAY IN REFILING)   Date : 02­07­2018 This petition was called on for hearing today.

For Petitioner(s)   Mr.Abhishek Singh,Adv.                     Mr. Saurabh Mishra, AOR                     For Respondent(s)                     Ms. Aishwarya Bhati, AOR                                UPON hearing the counsel the Court made the following                              O R D E R Delay in re­filing the petition is condoned.

Registry to proceed further.

                                             RAJESH KUMAR GOEL                                                      Registrar SB Signature Not Verified Digitally signed by SUSHMA KUMARI BAJAJ Date: 2018.07.03 15:51:29 IST Reason: