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[Cites 0, Cited by 0] [Section 22G(2)] [Section 22G] [Entire Act]

Union of India - Subsection

Section 22G(2)(d) in The Chartered Accountants (Amendment) Act, 2006

(d)pass such other order as the Authority thinks fit: Provided that the Authority shall give an opportunity of being heard to the parties concerned before passing any order.".