Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Haryana - Section

Section 70 in Haryana Municipal Drainage and Sanitation Bye-laws, 1977

70. Floors of horse stables.

- The floor of every horse stable shall be paved over the whole area with suitably dressed stone or, other suitable material laid on 15 cm. bed of good lime of cement concrete. The paving shall have a slope of at least 1 in 48 towards the channel.