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Madhya Pradesh High Court

Samvart Singh vs The State Of Madhya Pradesh on 21 November, 2019

Author: Subodh Abhyankar

Bench: Subodh Abhyankar

1 MCRC-16776-2018 The High Court Of Madhya Pradesh MCRC-16776-2018 (SAMVART SINGH Vs THE STATE OF MADHYA PRADESH) 12 Jabalpur, Dated : 21-11-2019 Shri Imtiaz Husain, learned counsel for the applicant. List in the second week of December, 2019.

(SUBODH ABHYANKAR) JUDGE rao Digitally signed by SATYA SAI RAO Date: 22/11/2019 17:34:15