Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Assam - Subsection

Section 21(4) in The Assam Agricultural Farming Corporation Rules, 1973

(4)No special general meeting shall, however, be held on the decision of a Board or requisition received from the agriculturist members if the Controller or the State Government in the meantime direct that such a special general meeting need not be held.