Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] NCT Delhi - Subsection Section 25(3) in The Delhi Co-operative Societies Rules, 2007 (3)The appeal to the Registrar against the order for refusal to admit a member shall be made within a period of thirty days of the date of communication of refusal.
