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[Cites 0, Cited by 0] [Section 404(1)] [Section 404] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 404(1)(a) in Arunachal Pradesh Municipal Act, 2007

(a)where the person to be served is a company, if the document is addressed to the Secretary of the company at its registered office or at its principal office or place of business and is either -
(i)sent by registered post or
(ii)delivered at the registered office or at the principal office or place of business of the company or