Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 68A] [Entire Act] Union of India - Subsection Section 68A(3) in National Company Law Tribunal Rules, 2016 (3)The applicant shall at least fourteen days before the date of the filing of the petition advertise the application in accordance with rule 35.
