Bombay High Court
Vilas Prabhakar Honrao vs The Collector Collector Office Barshi ... on 21 January, 2026
(1) 66 AO 8 OF 2025
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
66 APPEAL FROM ORDER NO. 8 OF 2025
WITH
CIVIL APPLICATION NO. 1060 OF 2025
IN AO/8/2025
VILAS PRABHAKAR HONRAO
VERSUS
THE COLLECTOR COLLECTOR OFFICE BARSHI ROAD LATUR AND OTHERS
...
Mr. Patil Mukund Shankarrao, Advocate for Applicant
Mr. S. N. Morampalle, AGP for Respondent-s/State
...
CORAM : SHAILESH P. BRAHME, J.
DATE : 21.01.2026 PER COURT :- . Issue notice for final disposal to the respondents, returnable on
18.02.2026. Learned AGP waives service of notice for respondent nos.1 and 2/State.
( SHAILESH P. BRAHME, J. ) PRW