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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 10(1)(b) in Arunachal Pradesh Indian Medicine Council Act, 2013

(b)shall be entitled to sign or authenticate medical or fitness certificate or any other certificate required by any law to be signed or authenticated by a duly qualified medical practitioner.