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[Cites 0, Cited by 0] [Section 27(7)] [Section 27] [Entire Act]

State of Madhya Pradesh - Subsection

Section 27(7)(a) in The Air (Prevention and Control of Pollution) Madhya Pradesh Rules, 1983

(a)where the person to be served is a Company, the document is address in the name of the Company at its registered office or at its principal office or place of business and is either-
(i)sent by registered post; or
(ii)delivered at its registered office or at the principal office or place of business;