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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(16) in The Rajasthan Sports (Registration, Recognition and Regulation of Associations) Rules, 2004

(16)Objections, if any, shall be given in writing to the Election officer within seven days from the receipt of election notice with a copy to the Rajasthan State Sports Council and the Registrar.