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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(2) in The Rajasthan Hatching Eggs and Day-Old-Chicks (Regulation of Production, Supply and Sale) Order, 1992

(2)Upon due compliance by the licensee with all obligations under a license, the amount of Security deposit or such part thereof, which is not forfeited under sub-clause (1), shall be returned to the Licensee on termination of his license.