Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Punjab - Subsection

Section 15(4) in The Punjab Ayurvedic and Unani Practitioners Act, 1963

(4)Every person entered in Part (iii) of the register maintained under the Acts referred to in sub-section (2) shall, subject to the provisions of this Act, be deemed to be registered in Part II of the Register.