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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Uttar Pradesh - Subsection

Section 8(11) in Uttar Pradesh State Universities Act, 1973

(11)During the period of operation of an order under sub-section (8), the provisions of this Act, shall have effect subject to the following modifications, namely -
(a)in Section 20, after sub-section (5), the following sub-section shall be deemed inserted :