[Cites 0, Cited by 0]
[Section 13]
[Entire Act]
State of Bihar - Subsection
Section 13(3) in Bihar Value Added Tax Rules, 2005
| SlNo. | Descriptionof Goods held in stock on 31-3-2005 | ApplicableTax rate under the earlier law | Valueof Goods in stock | Taxon the value specified in column (4) |
| 1 | 2 | 3 | 4 | 5 |
| Date .................Place..................... | Signature of Authorised Person(s)Office Seal |