Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1008] [Entire Act] State of Punjab - Subsection Section 1008(1) in Punjab Jail Manual, 1996 (1)The Assistant Surgeon or Sub Assistant Surgeon attached to the District or the Sub Division shall, if competent and his other duties permit, be appointed to be the Additional Medical Officer of the Subsidiary Jail.
