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State of Punjab - Section
Section 9 in The Punjab Town Improvement (Utilisation of Land and Allotment of Plots) Rules, 1983
9. Grouping for the purpose of allotment.
- The residential plots and multi- storeyed houses shall be grouped as under for the purpose of allotment :-| Serial | Group No. | Area of the plot of category of house | Percentage of the total area reserved for residential plotsand houses. |
| 1. | Group I | 500 Square yards | 12-½ per cent. |
| 2. | Group II | 400 Square yards | 12-½ per cent. |
| 3. | Group III | 300 Square yards | 10 per cent. |
| 4. | Group IV | 250 Square yards | 10 per cent. |
| 5. | Group V | 200 Square yards | 10 per cent. |
| 6. | Group VI | 150 Square yards | 12-½ per cent. |
| 7. | Group VII | 100 Square yards | 12-½ per cent. |
| 8. | Group VIII | Multi-storeyed houses | 20 per cent. |