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State of Punjab - Section

Section 9 in The Punjab Town Improvement (Utilisation of Land and Allotment of Plots) Rules, 1983

9. Grouping for the purpose of allotment.

- The residential plots and multi- storeyed houses shall be grouped as under for the purpose of allotment :-
Serial Group No. Area of the plot of category of house Percentage of the total area reserved for residential plotsand houses.
1. Group I 500 Square yards 12-½ per cent.
2. Group II 400 Square yards 12-½ per cent.
3. Group III 300 Square yards 10 per cent.
4. Group IV 250 Square yards 10 per cent.
5. Group V 200 Square yards 10 per cent.
6. Group VI 150 Square yards 12-½ per cent.
7. Group VII 100 Square yards 12-½ per cent.
8. Group VIII Multi-storeyed houses 20 per cent.