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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(3) in Information Technology (Intermediary Guidelines and Digital Media Ethics Code) Rules, 2021

(3)The Grievance Officer shall,—
(a)be the contact point for receiving any grievance relating to Code of Ethics;
(b)act as the nodal point for interaction with the complainant, the self-regulating body and the Ministry.