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State of Rajasthan - Section

Section 19 in The Rajasthan Economiser Rules, 1959

19. Fee to cover inspection and test.

- A fee paid for the inspection of an economiser shall cover through inspection and hydraulic test. If a fresh application is required under sub-section (2) of Section 14, fee shall be charged again.[20. Extra fee for re-inspection. - An extra fee may be levied for re-inspection in any case where the inspection of an economiser is begun but owing to the fault or neglect of the owner is not completed within a period of six months from the date of commencement of inspection. No extra fee shall be levied except with the sanction of the Chief Inspector.] [Substituted by GSR 22 by Notification No. F. 1(17) L & E/76, dated 21.4.1977-Rajasthan Gazette, Part IV-C (1), dated 28.4.1977, page 88.]