Bombay High Court
Ashok Kacker vs The State Of Maharashtra on 7 December, 2023
Author: G.S. Patel
Bench: G.S. Patel
Board Sr.No.:-0
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION LODGING NO. 26767 OF 2023
Ashok Kacker ....PETITIONER
V/S
The State Of Maharashtra ....RESPONDENT
CORAM : HON'BLE SHRI JUSTICE G.S. PATEL & HON'BLE JUSTICE KAMAL KHATA, JJ DATE : 7th December, 2023 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 02/01/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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