Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 62] [Entire Act]

State of Haryana - Subsection

Section 62(b) in Haryana Urban Development Authority (Erection of Buildings) Regulations, 1979

(b)be connected with the waste pipe from the urinal at a point not less than 7.5 cm. and not more than 30 cm from the highest part of the trap, on that side of the water seal which is nearer to the waste pipe; and